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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Tamilnadu - Subsection

Section 113(1)(c) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(c)require any person so appearing to make and sign a declaration with respect to such document or to answer any question or to prepare and furnish any statement relating thereto.