Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in Banking Ombudsman Scheme, 2002 29. New Claims.- The parties may make new claims or counter-claims before the Banking Ombudsman provided that such new claim or counter-claims remain within the limits of the Terms of Reference.
