Supreme Court - Daily Orders
Kunal Kanti Jha vs Alipurduar B. Ed Training College on 12 December, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.18 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3762-3763/2023
[Arising out of impugned final judgment and order dated 10-11-2022
in CPAN No. 53/2022 10-11-2022 in CAN No. 2/2022 passed by the High
Court at Calcutta]
KUNAL KANTI JHA Petitioner(s)
VERSUS
ALIPURDUAR B. ED TRAINING COLLEGE & ANR. Respondent(s)
(IA No. 37199/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 43402/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-12-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. D.S. Naidu, Sr. Adv.
Mr. Joydeep Mazumdar, Adv.
Mr. Debojyoti Bhattacharya, Adv.
Ms. Shalini Kaul, AOR
For Respondent(s) Mr. Siddhartha Dave, Sr. Adv.
Ms. Misha Rohatgi, AOR
Mr. Bharat Monga, Adv.
Mr. Amulya Upadhyay, Adv.
Ms. Manisha T Karia, Sr. Adv.
Ms. Shalini Chandra, AOR
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
Ms. Astha Sharma, AOR
Ms. Muskan Surana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Signature Not Verified Though, we are not inclined to interfere with the findings Digitally signed by NARENDRA PRASAD with regard to the contempt committed by the appellant, we find Date: 2024.12.12 18:25:16 IST Reason:
that instead of sentencing the appellant and imposing penalty, an 1 unconditional apology by the appellant to the High Court and the respondent/writ petitioner would serve the purpose.
2. The appellant shall file an affidavit before the High Court tendering unconditional apology and shall also file an affidavit tendering unconditional apology to the respondent/writ petitioner.
3. The special leave petitions are, accordingly, disposed of.
4. Post the matter for reporting compliance after four weeks.
(NARENDRA PRASAD) (ANJU KAPOOR)
DEPUTY REGISTRAR COURT MASTER
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