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[Cites 0, Cited by 1] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(1) in The West Bengal University of Health Sciences Act, 2002

(1)There shall be a separate local managing committee for every affiliated college or institution, consisting of the following members:-
(a)president or chairman of the management of the affiliated institution-Chairperson;
(b)secretary of the management of the affiliated institution or secretary's nominee;
(c)three local members representing different fields of the area nominated by the management;
(d)three teachers, elected in the manner as may be prescribed by the teachers of the college or institution;
(e)one non-teaching employee, elected in the manner as may be prescribed by the non-teaching employees of the college or institution;
(f)Principal-Member-Secretary.