Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 12(1)] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(1)(ii) in The Orissa Land Reforms Act, 1960 (ii)the rights conferred under Section 4, 9 and 10; or