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[Cites 0, Cited by 24] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)The Narcotics Commissioner shall, either by himself or through officers subordinate to him, exercise all powers and perform all functions relating to the superintendence of the cultivation of the opium poppy and production of opium and shall also exercise and perform such other powers and functions as may be entrusted to him by the Central Government.