Madhya Pradesh High Court
Smt. Pushpa Patel vs Smt. Neelima Tiwari on 2 August, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CR No. 381 of 2022
(SMT. PUSHPA PATEL AND OTHERS Vs SMT. NEELIMA TIWARI AND OTHERS)
Dated : 02-08-2022
Shri Amit Verma, learned counsel for the applicants.
On payment of process fee within seven working days, let notice be
issued to the respondents by ordinary as well as by registered AD mode. Notice
be made returnable within four weeks.
List immediately thereafter.
(ARUN KUMAR SHARMA) JUDGE skt Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 8/3/2022 11:13:20 AM