Supreme Court - Daily Orders
Union Of India vs Mohd.Aslam Sayeed on 29 January, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
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ITEM NO.106, 106.1-106.4 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8670/2012
UNION OF INDIA Appellant(s)
VERSUS
MOHD.ASLAM SAYEED Respondent(s)
WITH
C.A. No. 8667/2012 (IX)
C.A. No. 8672/2012 (IX)
C.A. No. 8673/2012 (IX)
C.A. No. 1564-1567/2018 (III)
Date : 29-01-2020 These appeals were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Ms. Praveena Gautam, Adv.
Ms. Mahima Mongia, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Ms. Jyoti Mendiratta, AOR
Mr. K.V. Mohan, AOR
Ms. Charanya Lakshmikumaran, Adv.
Ms. Aaditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Mounica Kasturi, Adv.
Mr. R. Parthasarathy, AOR
Signature Not Verified
Mr. M. P. Devanath, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2020.01.30
17:25:52 IST
Reason: Mr. Kumar Visalaksh, Adv.
Mr. Archit Gupta, Adv.
Mr. Praveen Kumar, AOR
Mr. Kavin Gulti, Sr. Adv.
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Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Anirudh Bhatia, Adv.
Mr. Divyang Gobind Chandiramani, Adv.
Mr. E.C. Agrawala, AOR
Ms. Purnima Bhat, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the appellant(s), list after two weeks.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR