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Supreme Court - Daily Orders

Union Of India vs Mohd.Aslam Sayeed on 29 January, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                                                     1

                   ITEM NO.106, 106.1-106.4           COURT NO.1              SECTION IX

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                   Civil Appeal   No(s).    8670/2012

                   UNION OF INDIA                                             Appellant(s)

                                                         VERSUS

                   MOHD.ASLAM SAYEED                                       Respondent(s)

                   WITH
                   C.A. No. 8667/2012 (IX)

                   C.A. No. 8672/2012 (IX)

                   C.A. No. 8673/2012 (IX)

                   C.A. No. 1564-1567/2018 (III)

                   Date : 29-01-2020 These appeals were called on
                                        for hearing today.

                   CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SURYA KANT

                   For Appellant(s)        Mr.   K. Radhakrishnan, Sr. Adv.
                                           Ms.   Nisha Bagchi, Adv.
                                           Ms.   Praveena Gautam, Adv.
                                           Ms.   Mahima Mongia, Adv.
                                           Mr.   B. Krishna Prasad, AOR

                   For Respondent(s)       Ms. Jyoti Mendiratta, AOR

                                           Mr. K.V. Mohan, AOR

                                           Ms.   Charanya Lakshmikumaran, Adv.
                                           Ms.   Aaditya Bhattacharya, Adv.
                                           Ms.   Apeksha Mehta, Adv.
                                           Ms.   Mounica Kasturi, Adv.
                                           Mr.   R. Parthasarathy, AOR
Signature Not Verified
                                           Mr. M. P. Devanath, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2020.01.30
17:25:52 IST
Reason:                                    Mr. Kumar Visalaksh, Adv.
                                           Mr. Archit Gupta, Adv.
                                           Mr. Praveen Kumar, AOR

                                           Mr. Kavin Gulti, Sr. Adv.
                          2

                Mr.   Mahesh Agarwal, Adv.
                Mr.   Ankur Saigal, Adv.
                Mr.   Anirudh Bhatia, Adv.
                Mr.   Divyang Gobind Chandiramani, Adv.
                Mr.   E.C. Agrawala, AOR

                 Ms. Purnima Bhat, AOR

UPON hearing the counsel the Court made the following
                      O R D E R

At the request of learned counsel for the appellant(s), list after two weeks.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR