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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2)(ii) in The Punjab Homoeopathic Practitioners Act, 1965

(ii)in the case of a certificate obtained as a result of an examination held before the 15th August, 1974, the Punjab, Sind or Dacca University; or