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Chattisgarh High Court

Dr. Sarita Patel vs Union Of India 20 Wps/3190/2017 Dr. ... on 4 May, 2018

Author: P. Sam Koshy

Bench: P. Sam Koshy

                                       1
                                                                              NAFR
            HIGH COURT OF CHHATTISGARH, BILASPUR
                 WRIT PETITION (S) NO.1856 of 2016
1. Dr. Sarita Patel Aged About 33 Years C/o Dr. K. K. Patel, R/o B-162,
    Rama Green City, Khamtari Road, Sarkanda, District Bilaspur
    Chhattisgarh.
2. Dr. Seema Tripathi D/o Rajendra Prasad Tripathi, Aged About 40 Years
    R/o 55, Anupam Nagar, District Rajnandgaon Chhattigarh.
3. Dr. Kushmanjali Deshmukh W/o Shri Shambhunath Deshmukh, Aged
    About 47 Years R/o 145, Chouhan Shikhar Apartment, Junwani Bhilai,
    District Durg Chhattisgarh.
4. Dr. Kajal Parganihha W/o Shri S. N. Parganiha, Aged About 34 Years R/o
    Q. No. 6 A, Street-30, Sector-7, Bhilai, District Durg, Chhattisgarh.
5. Dr. Saman Siddiqui W/o Shri Irshad Siddiqui, Aged About 32 Years R/o Q.
    No. 17/ B, Street-23, Sector-2, Bhilai, District Durg, Chhattisgarh., District :
    Durg, Chhattisgarh
6. Dr. Sunita Sonwani, W/o Shri P. P. Sonwani, Aged About 37 Years R/o Q.
    No. D /102, Guru Ghasidas Colony, Post Main Post Office, District Raipur,
    Chhattisgarh., District : Raipur, Chhattisgarh
7. Dr. Tulika Dewangan, W/o Anil Kumar Dewangan, Aged About 37 Years
    R/o Q. No. E-13 Subhash Block S. E. C. L. Colony, Korba Chhattisgarh.,
    District : Korba, Chhattisgarh
8. Dr. Urmila Tamrakar, W/o Shri Sanyog Kumar Tamrakar, Aged About 35
    Years R/o Near Deshmukh Marbal, Borsi Dhaora Road, Maharana Pratap
    Nagar, Borsi, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
9. Dr. Sapana Gupta, W/o Shri L. L. Gupta, Aged About 36 Years R/o Q. No.
    B -18, Shri Krishna Nagar, Pahadi, Chowk Gudhyari, Raipur
    Chhattisgarh., District : Raipur, Chhattisgarh
10. Dr. Prachi Parmar Nimje, W/o Shri Gourav Nimje, Aged About 35 Years
    R/o Q. No. 380, Street No. 26, Smriti Nagar, District Durg Chhattisgarh.,
    District : Durg, Chhattisgarh
11. Dr. Deepak Kumar Chandrakar, S/o Shri Prisan Lal Chandrakar, Aged
    About 43 Years R/o Station Road, Ward No. 20, Near I C I C I Bank,
    Mahasamund Chhattisgarh., District : Mahasamund, Chhattisgarh
12. Dr. Manisha Thakur, W/o Mukesh Singh Thakur, Aged About 42 Years
    R/o B -55, P -31, Nehru Nagar West, Bhilai, District Durg Chhattisgarh.,
    District : Durg, Chhattisgarh
13. Dr. Rubina Alvi, W/o Shri Anjum Alvi, Aged About 43 Years R/o I. B.
    Group Officer Quarter, Room No. 203, 204, R. K. Nagar, Rajnandgaon
    Chhattisgarh., District : Rajnandgaon, Chhattisgarh
14. Dr. Manisha Ashutosh Agrawal, W/o Shri Ashutosh Agrawal, Aged About
    43 Years R/o B -260, Street 8. Smriti Nagar, Bhilai District Durg
    Chhattisgarh., District : Durg, Chhattisgarh
15. Dr. Dev Kumar Dewangan, S/o Shri Shankar Dewangan, Aged About 35
    Years R/o Ward No. 8, Near State Bank Raipur Road, Sarangarh, District
    Raigarh Chhattisgarh., District : Raigarh, Chhattisgarh
16. Dr. Tripti Rajput, D/o Shri Nand Kumar Singh Rajput, Aged About 38
    Years R/o B /3 Laxmi Grih Nirman Samiti Side S. K. Bharane, Sikola
    Bhata, District Durg Chhattisgarh., District : Durg, Chhattisgarh
17. Dr. Naresh Chandra Deshmukh, S/o Shri M. L. Deshmukh, Aged About 39
    Years R/o Kutirum, Street No. 1, Pragati Nagar, Risali, District Durg
    Chhattisgarh., District : Durg, Chhattisgarh
                                                                  ...Petitioner(s)
                                   2
                                Versus
1. Union Of India Through The Secretary, Ministry Of Human Resources And
   Development, Shastri Bhawan, New Delhi 110001.
2. State Of Chhattisgarh, Through The Secretary Department Of Higher
   Education, Mahanadi Bhawan, Mantralaya, Post And P S Mandir Hasaud,
   Raipur Chhattisgarh.
3. Chhattisgarh Public Service Commission, Through Its Secretary, Shanker
   Nagar, Post And P S Shankar Nagar, Raipur Chhattisgarh.
4. University Grants Commission, Through Its Secretary, Bahadur Shah
   Zafar Marg, New Delhi., District : New Delhi.
                                                ... Respondent(s)

WRIT PETITION (S) NO.3190 of 2017 Dr. Dinesh Kumar Kathutiya S/o Shri Phool Sai Kathutiya, Aged About 35 Years R/o Village Post Mopka, Vivekanand Nagar, Mopka Bilaspur, District Bilaspur Chhattisgarh.

...Petitioner(s) Versus

1. State of Chhattisgarh Through Secretary Department Of Higher Education, Mahanadi Bhavan, Naya Raipur, Police Station Rakhi, Raipur Chhattisgarh.

2. Chhattisgarh Public Service Commission, Through Secretary, C. G. Public Service Commission, Shankar Nagar, Raipur Chhattisgarh., District :

Raipur, Chhattisgarh.

3. University Grant Commission, Through Secretary, University Grants Commission, Bahadur Shah Zafar Marg, New Delhi., District : New Delhi, Delhi.

... Respondent(s) WRIT PETITION (S) NO.3101 of 2017 Dr. Suchita Baghel W/o Shri Rajesh Kumar Lal, D/o Shri Radheshyam Aged About 37 Years R/o A-24, Ved Sadan, Vashundhra Nagar, Changorabhata, District Raipur Chhattisgarh.

...Petitioner(s) Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mahanadi Bhavan, Naya Raipur, Police Station Rakhi, Raipur Chhattisgarh.

2. Chhattisgarh Public Service Commission, Through Secretary, Shankar Nagar, Raipur Chhattisgarh.

... Respondent(s) For Petitioners : Shri Rajesh Kumar Kesharwani, Shri Jitendra Pali and Shri Rajeev Bharat Advocates.

For Respondents : Shri Shashank Thakur, Govt. Advocate, Shri Ashish Shrivastava, Shri SS Rajput, Shri JN Nande and Shri Ashwani Shukla, Advocates.

3

Hon'ble Shri Justice P. Sam Koshy Order on Board 04/05/2018

1. Learned counsel appearing for the parties jointly make a submission that the issue involved in these writ petitions have already been decided in bunch of writ petitions by this court on 25.01.2018, the lead case among which being case of Smt. Jagriti Sahu Vs. State of Chhattisgarh & Ors.

(WPS No.3268 of 2017).

2. In the light of the aforesaid submissions, this court is of the opinion that these writ petitions also deserve to be and are accordingly disposed of in the similar terms as has been decided by this court in case of Smt. Jagriti Sahu (Supra).

3. Copy of order passed in case of Smt. Jagriti Sahu (Supra) be made part of the records of these petitions as well.

4. Certified copy today.

Sd/-

(P. Sam Koshy) Judge inder