Siddharth Sahib Singh vs Apex Council Of Ddca on 13 December, 2024

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Delhi High Court - Orders

Siddharth Sahib Singh vs Apex Council Of Ddca on 13 December, 2024

Author: Rekha Palli

Bench: Rekha Palli, Sanjeev Narula

                                    $~1 to 3 (Spl. Bench)
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           LPA 685/2023
                                    +           LPA 824/2023

                                                SIDDHARTH SAHIB SINGH                                                      .....Appellants
                                                                                      versus
                                                APEX COUNCIL OF DDCA                                                       .....Respondents


                                    +           LPA 90/2024
                                                H. R. SHARMA                                                               .....Appellant
                                                                                      versus


                                                DELHI AND DISTRICT CRICKET ASSOCIATION & ORS
                                                                                                                           .....Respondents
                                                Memo of appearances:
                                                For Appellants:
                                                Mr.Samar Bansal, Mr.Zeeshan Diwan, Mr.Shrutanjaya Bharadwaj,
                                                Mr.Piyush Thanvi & Mr.Kaustubh Chaturvedi, Advs. in LPA
                                                685/2023 & 824/2023
                                                Mr.Akshay Ringe & Ms.Prerna Mahajan, Advs. in LPA 90/2024

                                                For Respondents:
                                                Mr.Rajeev Nayyar, Mr.Sandeep Sethi & Mr.Rajshekhar Rao, Sr.
                                                Advs. with Mr.T.Singhdev, Mr.Saurabh Chadha, Mr.Bhanu Gulati,
                                                Ms.Riya Kumar, Advs.
                                                Mr.Sudeep Chandra, Adv for applicant in CM APPL.61152/2024.

                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                HON'BLE MR. JUSTICE SANJEEV NARULA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/12/2024 at 22:03:53
                                                                                       ORDER

% 13.12.2024 CM APPL. 61152/2024 in LPA 90/2024

1. Learned counsel for the applicant submits that he has instructions not to press the present application any further.

2. The application is, accordingly, disposed of as not pressed.

LPA 685/2023

LPA 824/2023 & CM APPL.65124/2023 (interim relief), CM APPL.65125/2023 (exemption) & CM APPL.65126/2023 (LLOD) LPA 90/2024 & CM APPL. 6189/2024 (stay)

3. We are informed by learned counsel for the parties that the election to the Apex Council of the Delhi and District Cricket Association is underway. They, therefore, pray that hearing be deferred.

4. At request, list on 10.01.2025.

REKHA PALLI, J SANJEEV NARULA, J DECEMBER 13, 2024 sr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2024 at 22:03:53

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Delhi High Court - Orders