Section 9(1A)(a) in The Cotton Ginning and Pressing Factories Act, 1925

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Union of India - Subsection

Section 9(1A)(a) in The Cotton Ginning and Pressing Factories Act, 1925

(a)no structural alterations or additions, the construction of which commenced after the 27th day of February, 1939, shall be made so as to minimise the degree of compliance of the factory as a whole with the requirements set forth in clauses (a) and (b) of sub-section (1), and

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Union of India - Subsection

Section 9(1A)(a) in The Cotton Ginning and Pressing Factories Act, 1925