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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(e)"bridge engineer" means the Chief Engineer or any other engineer responsible for design and construction of bridge, or viaducts or tunnels;