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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(f) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(f)Addressing various facets of care, education and development of children below six years of age and ensuring the right of the child to inclusive and integrated development; and