Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Sikkim - Subsection Section 16(1) in Sikkim Civil Court Act, 1978 (1)Save as aforesaid and subject to the provisions of sub-section (2), the jurisdiction of a Civil Judge shall extend to all suits of which the value does not exceed ten thousand rupees.
