Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Manipur - Subsection Section 8(2) in Manipur Lokayukta Rules, 2018 (2)In case of difference of opinion amongst the members of the Search Committee, the matter shall be decided by the majority of the members present and voting.
