Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 21 in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975 21. [Repeal]. - [* * *] [The Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1960 (Tamil Nadu Act 27 of 1960), is hereby repealed.]
