Every Armed Police Officer on duty shall ensure the maintenance of peace and tranquility to the best of his ability and shall-(i)obey without delay, all lawful orders of his official superiors;(ii)not exercise his discretion to use disproportionate or excessive force;(iii)not exercise his discretion to refrain from using appropriate force to maintain the public peace, on extraneous considerations or in pursuance to orders or suggestions from a person other than his official superior;(iv)not use his position, uniform or arms to intimidate any person other than when required in the proper discharge of his duties.
