Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

12. Appointment to the service.

- Substantive and officiating appointment to the posts in the service shall be made by Government in the order in which the names appear in the list prepared under Rule 10 and for the time being in force.