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State of Rajasthan - Section

Section 8 in The Rajasthan State Warehousing Corporation Rules, 1975

8. [ Authorised capital. [Substituted by Notification No. GSR 139/F. 1(16) Co-op./76, dated 13-9-1978, Published in Rajasthan Gazette, Part 4(C)(I), Extraordinary, dated 30-11-1978.]

- The authorised capital of the State Warehousing Corporation shall be 3 crores of rupees made up of 3,00,000 shares of Rs. 100/- each or such as may be notified by the Central Government in the Official Gazette from time to time.]