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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(7) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(7)The deflection of the girder shall be worked out theoretically and shall be shown in column 12 of Form XVIII to enable a comparison being made with the observed deflection.