Bombay High Court
Manohar Shamrao Sontakke vs Mahatma Phule Gramin Begar Sheti ... on 7 December, 2020
Author: Swapna Joshi
Bench: Swapna Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL WRIT PETITION NO. 389 OF 2020
Manohar Shamrao Sontakke ....PETITIONER
V/S
Mahatma Phule Gramin Begar Sheti Sahakari ....RESPONDENT
Patsanstha Ltd, Wadegaon, Thr. Yuvraj Prabhuji Dongre And KAMAL HARGUNDAN ANANDANI for Petitioner ANKUSH M. TIRUKH for Respondent CORAM : HON'BLE MRS. JUSTICE SWAPNA JOSHI J DATE : 7th December, 2020 P.C. :
S.O. After X-Mass vacation at the request of Shri A.M.Tirukh,Adv for R-1 i.e. A-2 weeks. Shrti Aandanani Adv. is absent.
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