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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in Rules of the Assam Dental Council

(2)If the number of such candidates exceeds the number of members to be elected, the Returning Officer shall-
(a)cause the names and addresses of the candidates to be entered in voting papers in Form 3 in the Appendix to these Rules; and
(b)thereupon publish the said names and addresses in the official Gazette.