Punjab-Haryana High Court
Financial Commissioner And Ps And ... vs Mohammad Yakub on 21 August, 2023
110558
322
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 274 of 2023 (O&M)
Date of decision: 21.08.2023
The Financial Commissioner, Principal Secretary,
Government of Haryana, Irrigation Department,
Chandigarh and others
...Appellant(s)
Versus
Mohammad Yakub
...Respondent(s)
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Shivendra Swaroop, Deputy Advocate General, Haryana
for the appellant(s)/State.
****
HARKESH MANUJA, J. (ORAL)
For orders, see judgment of even date passed in RFA No. 1403 of 2022, titled "Nasruddin @ Nasru through his LRs and another Versus Financial Commissioner, Principal Secretary to Government of Haryana, Irrigation Department, Chandigarh and others".
August 21, 2023 ( HARKESH MANUJA )
jatin JUDGE
JATIN
2023.08.25 09:38
I attest to the accuracy and
integrity of this document