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Punjab-Haryana High Court

Financial Commissioner And Ps And ... vs Mohammad Yakub on 21 August, 2023

                                                                                 110558

                     322

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                       RFA No. 274 of 2023 (O&M)
                                                       Date of decision: 21.08.2023


                     The Financial Commissioner, Principal Secretary,
                     Government of Haryana, Irrigation Department,
                     Chandigarh and others

                                                                        ...Appellant(s)
                                                  Versus

                     Mohammad Yakub

                                                                    ...Respondent(s)

                     CORAM:        HON'BLE MR. JUSTICE HARKESH MANUJA

                     Present:      Mr. Shivendra Swaroop, Deputy Advocate General, Haryana
                                   for the appellant(s)/State.

                             ****
                     HARKESH MANUJA, J. (ORAL)

For orders, see judgment of even date passed in RFA No. 1403 of 2022, titled "Nasruddin @ Nasru through his LRs and another Versus Financial Commissioner, Principal Secretary to Government of Haryana, Irrigation Department, Chandigarh and others".

                     August 21, 2023                         ( HARKESH MANUJA )
                     jatin                                         JUDGE




JATIN
2023.08.25 09:38
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