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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(3) in The Jammu and Kashmir Electricity Act, 2010

(3)The Chairperson of the Commission shall be the ex-officio Chairperson of the State Advisory Committee and the Members of the Commission and the Administrative Secretary to Government incharge of the Department dealing with Consumer Affairs and Public Distribution System shall be the ex-officio Members of the Committee.