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[Cites 0, Cited by 3] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(a) in The Indian Stamp Act, 1899

(a)instruments chargeable [with a duty not exceeding ten naye paise] [Substituted by Act 19 of 1958, Section 2, for "with the duty of one anna or half an anna" (w.e.f. 1.10.1958).] except parts of bills of exchange payable otherwise than on demand and drawn in sets;