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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited, Rinl, vs M/S. Tarachand Logistics Solutions ... on 21 March, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. COM.C.A.No.5 of 2022

                       PROCEEDING SHEET
Sl. DATE                           ORDER                              OFFICE
No.                                                                   NOTE
12 21.03.2023    DVSS,J & SV, J

                        Heard Sri W.B.Srinivas, learned Senior
                 Counsel, appearing for the appellant.
                        As directed by this Court, learned Senior
                 Counsel filed compilation statement of claims,
                 counter statement and rejoinder along with
                 documents.
                        Sri I.Koti Reddy, learned counsel for the
                 respondents, served copies.

For hearing, Sri I.Koti Reddy, learned counsel for the respondent, list on 23.03.2023, under the caption 'for part heard'.

_________ DVSS,J ________ SV,J Krs 2