Andhra Pradesh High Court - Amravati
Rashtriya Ispat Nigam Limited, Rinl, vs M/S. Tarachand Logistics Solutions ... on 21 March, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. COM.C.A.No.5 of 2022
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
12 21.03.2023 DVSS,J & SV, J
Heard Sri W.B.Srinivas, learned Senior
Counsel, appearing for the appellant.
As directed by this Court, learned Senior
Counsel filed compilation statement of claims,
counter statement and rejoinder along with
documents.
Sri I.Koti Reddy, learned counsel for the
respondents, served copies.
For hearing, Sri I.Koti Reddy, learned counsel for the respondent, list on 23.03.2023, under the caption 'for part heard'.
_________ DVSS,J ________ SV,J Krs 2