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Supreme Court - Daily Orders

The Commissioner Of Customs vs Dimension Data India Private Ltd. on 8 November, 2021

Bench: Dinesh Maheshwari, Vikram Nath

     ITEM NO.6                     Court 13 (Video Conferencing)                  SECTION IX

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).     15777/2021

     (Arising out of impugned final judgment and order dated 18-01-2021
     in WPL No. 249/2020 passed by the High Court Of Judicature At
     Bombay)

     THE COMMISSIONER OF CUSTOMS & ANR.                                         Petitioner(s)

                                                        VERSUS

     DIMENSION DATA INDIA PRIVATE LTD.                                          Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 08-11-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI
                             HON'BLE MR. JUSTICE VIKRAM NATH


     For Petitioner(s)                    Mr.   N.Venkataraman, ASG
                                          Mr.   M.K.Maroria, AOR
                                          Mr.   Prashant Singh, Adv.
                                          Mr.   Adit Khorana, Adv.
                                          Mr.   Varun Chugh, Adv
                                          Ms.   Vimla Sinha, Adv

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Having heard learned counsel for the petitioners and on perusal of the record, we do not find any reason to entertain this petition under Article 136 of the Constitution of India.

The petition seeking special leave to appeal is, accordingly, dismissed.

Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.11.08

All pending applications stand disposed of.

17:33:40 IST Reason:

(POOJA SHARMA) (SUNIL KUMAR RAJVANSHI) SENIOR PERSONAL ASSISTANT BRANCH OFFICER