Section 40 in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
40. Provisions for approach roads, etc., at the purchasing centers.
- The occupier of a factory purchasing cane at any purchasing centre shall make such provisions for the following and keep them in such repairs as may be prescribed, namely:-(a)approach road and parking space for animal-drive carts;(b)sheds for animals and cart-drivers;(c)drinking water for persons using the purchasing centre; and(d)drinking water and water-trough for animals.
