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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(g)"Prescribed authority "means.
(i)Chairman, in the case of employees holding the post of Joint Chief Executive Officer, Deputy Chief Executive Officer and Principal Scientific Officer;
(ii)The appointing authority, as defined in the Khadi and Village Industries Commission Employees (Classification, Control, and Appeal) Regulations, 2003, for other categories of employees.