Section 4(2)(e) in The Textiles Committee Act, 1963

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(e)provide for the inspection and examination of--

(i)textiles;

(ii)textile machinery at any stage of manufacture and also while it is in use at mill-heads;

(iii)[ packing materials used in the packing of textiles or textile machinery;] [Inserted by Act 51 of 1973, s. 5 (w.e.f. 1-1-1975)]

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