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[Cites 0, Cited by 0] [Section 645] [Entire Act]

Bengal Presidency - Subsection

Section 645(a) in Police Regulations, Bengal , 1943

(a)Finger-print slips received for record shall be tested, classified, indexed and arranged by experts. The classification and arrangement shall be done in accordance with the instructions contained in the Finger Print Companion written by Rai H.C. Basu Bahadur.