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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

(a)to defray the cost of measures for the benefit of persons employed in the limestone or dolomite mines directed towards-
(i)the improvement of public health and sanitation, the prevention of disease and the provision and improvement of medical facilities;
(ii)the provision and improvement of water supplies and facilities for washing;
(iii)the provision and improvement of educational facilities; 4***
(iv)the improvement of standards of living including housing and nutrition, the amelioration of social conditions and the provision of recreational facilities;