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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(2)(a) in The Punjab Factory Rules, 1952

(a)The building shall be soundly constructed and all the walls and roof shall be of suitable heat-resisting materials and shall be waterproof. The floor and walls to the height of 0.9 metre shall be so laid or finished as to provide a smooth and impervious surface.