Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Jharkhand - Section

Section 33F in Jharkhand Agricultural Produce Markets Act, 2000

33F. [ Supervision and control of the Managing Director. [Inserted by Act 60 of 1982.]

- Subject to the superintendence of the Board the general control and direction over all the officers and servants of the Board shall be vested in Managing' Director.]