Calcutta High Court
Board Of Trustees For The Port Of Cal vs The Peoples'Engineering & Motor Works on 27 September, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD - 21
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/605/1985
BOARD OF TRUSTEES FOR THE PORT OF CAL.
VS
THE PEOPLES'ENGINEERING & MOTOR WORKS
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 27th SEPTEMBER, 2022.
The Court : None appears for the parties on repeated calls.
On the previous occasion, none appeared on behalf of the parties.
Let the matter be dismissed for default.
(SUGATO MAJUMDAR, J.) A.Dey