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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(3)(a) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

(a)a pension sanctioned under this part shall be granted-
(i)to the eldest surviving widow, if the deceased was a male officer or to the husband, if the deceased was a female officer;
(ii)failing (i) above to the eldest surviving son;
(iii)failing (i) and (ii) above, to the eldest surviving unmarried daughter;
(iv)failing (i) to (iii) above, to the eldest widowed daughter; and