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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

(1)Admissions of the next batches in the under-gratudate course shall not be made by the dental college unless the permission granted under regulation 23 has been renewed by the Central Government.