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[Cites 0, Cited by 0] [Section 8(24)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(24)(ii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(ii)By direct appointment from amongst persons who are Matriculates and have qualified the Board's stenography test in English and Punjabi languages ; provided that appointment in this manner will only be made when none is eligible for appointment by promotion and transfer.