Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 314(2)] [Section 314] [Entire Act]

State of Uttar Pradesh - Subsection

Section 314(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)manner in which the Corporation shall sanction the closing of any public street and the disposal of the site of such street under Section 273;