Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Manipur - Subsection Section 12(2) in The Manipur Hill Areas Autonomous District Council Act, 2000 (2)Election or nomination in respect of casual vacancies of the office of Members may be held or made in such manner as may be prescribed.
