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Bombay High Court

Capgemini Technology Services India ... vs Commissioner Of Central Excise, Pune on 27 January, 2020

Bench: Nitin Jamdar, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                CUSTOM APPEAL NO. 29 OF 2019

 Capgemini Technology Services India Ltd.        ....Petitioner
 Formerly Known As Pune Software Park Private
 Ltd.
            V/S
 Commissioner Of Central Excise, Pune         ....Respondent

Mr. Prakash Shah a/w Mr. Jas Sanghavi i/b PDS Legal For Appellant Ms.Maya Majumdar For Respondent CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 27th January, 2020 P.C. :

At the request of learned advocate for the Respondent No. -, Stand over to 12/02/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 06:08:16 :::