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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(10) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(10)If on scrutiny, the Petition is not refused or any order of refusal is rectified by the Chairman or a Member of the Commission designated for the purpose, the Petition shall be duly registered and given a number in the manner to be specified by the Commission.