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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(d)"designated person" means an officer of the Authority detailed by the Authority to discharge the functions assigned to him under all or any of these regulations;