Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 431(1)] [Section 431] [Entire Act] State of Karnataka - Subsection Section 431(1)(a) in Karnataka Municipal Corporations Act, 1976 (a)contravenes any provisions of any of the sections of this Act or rules made under it, specified in the first column of Schedule XI;