Patna High Court - Orders
The State Of Bihar & Ors vs Md.Nisar Alam & Ors on 11 April, 2012
Author: T. Meena Kumari
Bench: T. Meena Kumari, Sharan Singh
Patna High Court LPA No.1210 of 2010 (7) dt.11-04-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1210 of 2010
In
Civil Writ Jurisdiction Case No. 17042 of 2009
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The State Of Bihar & Ors
.... .... Appellant/s
Versus
Md.Nisar Alam & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Satyabir Bharti(Ac-Aag3)
For the Respondent/s : Mr.
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CORAM: HONOURABLE JUSTICE SMT. T. MEENA KUMARI
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE JUSTICE SMT. T. MEENA KUMARI)
7 11-04-2012As prayed for, four weeks further time is granted for compliance of Lawazima Board's order dated 04.01.2012.
Put up this matter after four weeks, retaining its position.
(T. Meena Kumari, J) (Chakradhari Sharan Singh, J) P.K./-