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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan Co-operative Societies Act, 1965

(j)"officer" means the President, Vice-President, Chairman, Vice-Chairman. Secretary, Manager, Liquidator, Administrator or a member of a committee and includes any other person empowered under the rules and the bye-laws to give directions in regard to the business of a co-operative society;