Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 1 in The Karnataka Lokayukta Act, 1984 1. Short title and commencement. (1)This Act may be called the Karnataka Lokayukta Act, 1984.(2)It shall come into force on such [date] [The Act came into force on 15 .1.1986 by notification.] as the State Government may, by notification, appoint.
