Madras High Court
V. Sonia vs The Registrar on 16 September, 2019
Author: M. Dhandapani
Bench: M. Dhandapani
W.P.No.27104 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 16.09.2019
CORAM
THE HONOURABLE Mr. JUSTICE M. DHANDAPANI
W.P.Nos.27104 and 27110 of 2019
W.P.No.27104 of 2019:
V. Sonia ... Petitioner
vs
1.The Registrar,
Tamil Nadu Dr.J.Jayalalithaa Fisheries University,
Nagapattinam – 611 002.
2.The Secretary to Government,
Department of Fisheries,
Fort St. George,
Chennai. ... Respondents
W.P.No.27110 of 2019:
P. Yuvarajan ... Petitioner
vs
1.The Registrar,
Tamil Nadu Dr.J.Jayalalithaa Fisheries University,
Nagapattinam – 611 002.
2.The Secretary to Government,
Department of Fisheries,
Fort St. George,
Chennai. ... Respondents
http://www.judis.nic.in
W.P.No.27104 of 2019
Prayer in W.P.No.27104 of 2019: Writ Petition filed under
Article 226 of the Constitution of India for issuance of a Writ of
Mandamus, directing the 1st respondent to permit the petitioner
to participate in the interview to be conducted by the 1st
respondent University.
Prayer in W.P.No.27110 of 2019: Writ Petition filed under
Article 226 of the Constitution of India for issuance of a Writ of
Mandamus, directing the 1st respondent to permit the petitioner
to participate in the interview to be conducted by the 1st
respondent University.
For Petitioners : Mr.P. Rajkumar
in both petitions
For Respondents : Mr.V. Kadirvelu,
Special Government Pleader
in both petitions
COMMON ORDER
These petitions have been filed to direct the 1st respondent to permit the petitioners to participate in the interview to be conducted by the 1st respondent University. http://www.judis.nic.in W.P.No.27104 of 2019
2.On 10.09.2019, based on the submissions made by the learned counsel for the petitioners, this Court issued directions to the respondents to permit the petitioners to attend the interview on 10.09.2019 for the post of Assistant Professor in pursuant to the Advertisement No.3 of 2019 dated 27.06.2019 and not to publish the results till 23.09.2019. However, the petitioners are not able to attend the interview on 10.09.2019.
2.At request of the learned Special Government Pleader for the respondents, the matter is posted today.
3.The learned Special Government Pleader for the respondents has produced the marks secured by the petitioners wherein it is stated that the petitioners have scored less than 40 marks contrary to their submissions made before this Court. I therefore do not find any error for not allowing the petitioners to participate in the interview. Hence, the order passed by this Court on 10.09.2019 is recalled.
http://www.judis.nic.in W.P.No.27104 of 2019 Accordingly, these Writ Petitions are dismissed. Liberty is granted to the petitioners to file appropriate Writ Petition challenging the appointment. No costs.
16.09.2019
Index :Yes / No
Internet : Yes / No
Speaking / Non-Speaking order
mps
To
1.The Registrar,
Tamil Nadu Dr.J.Jayalalithaa Fisheries University, Nagapattinam – 611 002.
2.The Secretary to Government, Department of Fisheries, Fort St. George, Chennai.
http://www.judis.nic.in W.P.No.27104 of 2019 M. DHANDAPANI, J, mps W.P.Nos.27104 and 27110 of 2019 16.09.2019 http://www.judis.nic.in