Section 12D in The Assam Health Establishments Act, 1993
12D. Classification of health establishments.
- The Health Authority may, on consideration of number of beds available in and the amenities like air-conditioning and similar other amenities and the services in the form of medicines, facilities of electro cardiogram, sonoscaning, x-rays and similar other facilities provided health establishments, classify them into such categories and in such manner as may be determined by regulations.
